Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of West Bengal - Subsection Section 19(1) in Siliguri Municipal Corporation Act, 1990 (1)The Corporation may constitute a Municipal Service Commission to be known as the Siliguri Municipal Service Commission consisting of-(a)a Chairman and(b)two other members.
