National Consumer Disputes Redressal
Idar Nagrik Sahakari Bank Ltd. vs Mistri Jayantilal Vitthaldas on 20 January, 2017
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVISION PETITION NO. 1473 OF 2015 (Against the Order dated 31/03/2015 in Appeal No. 25/2014 of the State Commission Gujarat) 1. IDAR NAGRIK SAHAKARI BANK LTD. UMASHANKER JOSHI MARG. MAHAVIR MARKET JAWANPURA, IDAR-383430, DISTRICT- SABARKANTHA GUJARAT ...........Petitioner(s) Versus 1. MISTRI JAYANTILAL VITTHALDAS AT & POST & TALUKA:IDAR, DISTRICT- SABARKANTHA GUJARAT ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE K.S. CHAUDHARI,PRESIDING MEMBER For the Petitioner : NEMO For the Respondent :
Dated : 20 Jan 2017 ORDER None appeared for petitioner even in second round. Petitioner has not removed defects so far. Dismissed in default.
......................J K.S. CHAUDHARI PRESIDING MEMBER