Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of Uttarakhand - Subsection Section 119(h) in Uttarakhand Co-Operative Societies Act, 2003 (h)to provide co-operative and management of development services to member co-operative societies including participation in board meetings where such member societies are invited;
