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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Uttarakhand - Subsection

Section 34(2)(i) in Uttarakhand Ropeways Act, 2014

(i)the procedure for the disposal of application under sub-section (2) of section 22 to reopen any ropeway or part thereof and the conditions under which such ropeway may be reopened;