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State of Chattisgarh - Section

Section 140 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

140. Use of internal combustion engine.

- The employer shall ensure at a construction site of a building or other construction work that no internal combustion engine is used underground in excavation or tunnelling work unless such engine is so constructed that: -
(a)the air entering the engine gets cleared before entry; and
(b)no fumes or sparks are emitted by the engine.