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State of Rajasthan - Section

Section 27 in The Rajasthan Warehouses Rules, 1960

27. Maintenance of books and records etc.

- Every warehouseman shall maintain records and account books in respect of his business and shall for this purpose use forms, if any, enjoyed by the prescribed authority. He shall, in particular, maintain:-
(1)A stock register in Form No. 8.
(2)A ledger for each depositor in Form No. 9.
(3)The Receipts issued and cancelled in Form No. 10.
(4)All records, books and papers pertaining to the warehouse shall be kept in a place of safety.