Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 4 vs Zydus Wellness Ltd on 11 February, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.28 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.1559/2019
(Arising out of impugned final judgment and order dated 09-07-2018
in TA No.783/2018 passed by the High Court Of Gujarat At Ahmedabad)
PR. COMMISSIONER OF INCOME TAX 4 Petitioner(s)
VERSUS
ZYDUS WELLNESS LTD Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.22105/2019-CONDONATION OF DELAY
IN FILING)
Date : 11-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Sanjay Jain, ASG
Ms. Merusagar Samantray, Adv.
Ms. Rukmini Bobde, Adv.
Leelesh Krishna, Adv.
Ms. Rekha Pandey, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Learned Additional Solicitor General submitted that the issues involved in the present matter are completely covered by the decision of this Court in Commissioner of Income Tax, Kolkata v. SMIFS Securities Limited,(2012) 13 SCC 488.
The special leave petition is, accordingly, dismissed. Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.03.01 Pending application(s), if any, shall stand disposed of. 18:44:29 IST Reason:
(MUKESH NASA) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER