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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(1) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(1)There shall be for the Sansthan a Fund which shall include :-
(a)any contribution or grant made by the State Government;
(b)any contribution or grant made by the University Grants Commission or the Union Government;
(c)any contribution made by public sector undertakings;
(d)any bequests, donations, endowments or other grants made by private individuals or institutions;
(e)income received by Sansthan from fees and charges, and
(f)amount received from any other source.