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Bombay High Court

Ansar Kha Ibrahim Kha Pathan(In Jail) vs The State Of Maharashtra Thr. P.S.O., ... on 5 September, 2018

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

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 Yadav                                                                                                                                   913.ba.833.18




                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH, NAGPUR

                         CRIMINAL BAIL APPLICATION NO. 833 OF 2018


 Ansar Kha Ibrahim Kha Pathan                                                                           ...          Applicant

 Versus

 The State of Maharashtra                                                                               ...            Respondent


 Mr. Bhushan Dafle for Applicant. 
 Mr. Thakre, APP for Respondent - State. 


                                                                 CORAM :                   NITIN W. SAMBRE, J.

DATE : SEPTEMBER 5, 2018. P.C. :

. Heard. Issue notice to the Respondent, returnable on 12 th September 2018.

2. Mr. Thakre, the learned APP waives service of notice on behalf of Respondent - State.

(NITIN W. SAMBRE, J.) ::: Uploaded on - 05/09/2018 ::: Downloaded on - 06/09/2018 02:20:36 :::