Bombay High Court
Ansar Kha Ibrahim Kha Pathan(In Jail) vs The State Of Maharashtra Thr. P.S.O., ... on 5 September, 2018
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
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Yadav 913.ba.833.18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
CRIMINAL BAIL APPLICATION NO. 833 OF 2018
Ansar Kha Ibrahim Kha Pathan ... Applicant
Versus
The State of Maharashtra ... Respondent
Mr. Bhushan Dafle for Applicant.
Mr. Thakre, APP for Respondent - State.
CORAM : NITIN W. SAMBRE, J.
DATE : SEPTEMBER 5, 2018. P.C. :
. Heard. Issue notice to the Respondent, returnable on 12 th September 2018.
2. Mr. Thakre, the learned APP waives service of notice on behalf of Respondent - State.
(NITIN W. SAMBRE, J.) ::: Uploaded on - 05/09/2018 ::: Downloaded on - 06/09/2018 02:20:36 :::