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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(1)(b) in Telangana Electricity Reform Act, 1998

(b)the standards of performance in relation to any duty arising under sub-section (a) above or otherwise in connection with the electricity supply, to the consumers; and