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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 35(2) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(2)Sub-regulation (1) shall not prejudice the powers of the Board to issue directions or measures under regulation 34 or under sections 11, 11B, 11D, sub-section (3) of section 12 or section 24 or Chapter VIA of the Act or under any other law for the time being in force.