Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 5(2)] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(2)(b) in The Delhi Municipal Corporation Act, 1957

(b)the extent of each ward;[***] [The word and omitted by Act 67 of 1993, section 6 (w.e.f. 1-10-1993).]