Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(4)] [Section 74] [Entire Act] Union of India - Subsection Section 74(4)(e) in Occupational Safety, Health and Working Conditions Code, 2020 (e)welfare of the labour in the locality, the interest of the public generally and such other matters as may be prescribed by the State Government.