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[Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(4)(d) in West Bengal Municipal (Building) Rules, 2007

(d)be enclosed by walls or partitions and the surface of every such wall or partition shall be finished with a smooth impervious material to a height of not less than 1 metre above the floor of such a room;