Section 30(2)(d) in The Orissa Housing Board Act, 1968

[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

(d)do all things for -

(i)unification, simplification and standardisation of building materials;

(ii)encouraging pre-fabrication and mass production of house components;

(iii)organising or undertaking the production of building materials for residential or non-residential houses;

(iv)securing a steady and sufficient supply of workmen trained in the work of construction of buildings.

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