Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 177] [Entire Act] State of Bihar - Subsection Section 177(d) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (d)a suitable warning notice is displayed at conspicuous location, written in Hindi and in a local language, at the discharge and every chute;
