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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(3)(e) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(e)a ramp or elevator shall be provided for ancillary, clinical and nursing area located on the upper floors and ramps shall be provided at all entrances to the hospital;