Section 80IAC(4)(iii) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 80IAC(4)] [Section 80IAC] [Entire Act]

Union of India - Subsection

Section 80IAC(4)(iii) in The Income Tax Act, 1961

(iii)"limited liability partnership" means a partnership referred to in clause (n) of sub-section (1) of section 2 of the Limited Liability Partnership Act, 2008 (6 of 2009).]

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Union of India - Subsection

Section 80IAC(4)(iii) in The Income Tax Act, 1961