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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1)(iv) in The Jammu and Kashmir Handicrafts (Quality Control) Act, 1978

(iv)if his conduct as member of the Council, makes his continuance in office undesirable or his removal desirable in the public interest.