Madhya Pradesh High Court
Om Prakash Pandey vs The State Of Madhya Pradesh on 16 February, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 The High Court Of Madhya Pradesh WP No. 20368 of 2020 (OM PRAKASH PANDEY Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 16-02-2022 Shri Himanshu Shukla, learned counsel for the petitioner.
Shri Hitendra Golhani, learned Panel Lawyer for the State. Counsel for the petitioner is directed to file an affidavit regarding status of land acquisition proceedings before Land Acquisition Officer.
List the matter in the next week.
(VISHAL DHAGAT) JUDGE DUBEY/-
Signature SAN Not Verified Digitally signed by ARVIND KUMAR DUBEY Date: 2022.02.17 11:11:32 IST