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State of Odisha - Section

Section 18 in The Orissa Homoeopathic Regulations, 1972

18.

The Examination Sub-Committee shall ordinarily appoint the Principal of the institution to be Presiding Officer of the Examination centre and such other staff as may be necessary for the smooth conduct of the examinations. Immediately after the conclusion of the examinations it shall be the duty of the Presiding Officer to ensure that the answer papers are put in secure covers, sealed with his private seal, and forwarded by registered post insured for Rs. 200 each to the examiners concerned. The Principal shall also ensure strict secrecy about the examination papers.