Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 11 in The Electricity (Supply) Annual Accounts Rules, 1985 11. Process of change-over to the new form of accounts. - Tire procedures to be followed on changing over to the new form of Accounts shall be as laid down in Annexure IV.
