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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Orissa Local Fund Service Rules, 1975

(2)The conditions of service of the employees of the Service shall also be regulated by the provisions contained in the rules and the Director of Municipal Administration shall have the power of a 'Head of Department' of the service not inconsistent with powers of the Chairman as provided in the rules.]Chapter-IIIDiscipline and conduct