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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Madras Presidency - Subsection

Section 54(2) in Madras Hindu Religious and Charitable Endowments Act, 1951

(2)The trustee shall publish such proposals at the premises of the math and in such other manner as the Commissioner may direct, together with a notice stating that, within one month from the date of such publication any, person having interest may submit suggestions to the Commissioner.