Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(8) in The Oil Industry (Development) Act, 1974 (8)If cause is shown, the Court shall proceed to investigate the claim of the Board and the provisions of the Code of Civil Procedure, 1908 shall, so far as may be, apply to such proceedings.
