Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 167(1)] [Section 167] [Entire Act] State of Maharashtra - Subsection Section 167(1)(ii) in Maharashtra Police Act (ii)All references made in any Bombay Act to any of the Acts hereby repealed shall be read as if made to the corresponding provision of this Act.