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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1)(c) in The Multi-State Co-Operative Societies Rules, 2002

(c)Where an order has been passed under sub-section (1) of section 89 appointing a liquidator of the multi-State co-operative society, by the liquidator.