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Delhi High Court - Orders

Rahul Vijayvargia vs The State Of Delhi And Ors on 16 May, 2023

                          $~2
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CRL.M.C. 2654/2023, CRL.M.A. 9938/2023, CRL.M.A. 9939/2023
                                RAHUL VIJAYVARGIA                                 ..... Petitioner
                                                    Through:     Mr. Rachit Sharma, Advocate through
                                                                 VC.

                                                    versus

                                THE STATE OF DELHI AND ORS.                       ..... Respondents
                                                    Through:     Mr. Shoaib Haider, APP.
                                CORAM:
                                HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                    ORDER
                          %                         16.05.2023
                          1.    Issue notice.

2. Mr. Shoaib Haider, learned APP for the State accepts notice and seeks time to file Status Report.

3. Let the Status Report be filed within four weeks with an advance copy to the opposite side.

4. Let notice be issued to respondent nos.2 to 5 by all permissible modes, returnable on the next date of hearing.

5. List on 1st June, 2023.

SAURABH BANERJEE, J.

MAY 16, 2023/So.

Signature Not Verified Digitally Signed By:BABLOO SHAH Signing Date:16.05.2023 19:05:52