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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(n) in Andhra Pradesh Advocates' Clerks' Welfare Fund Rules, 1992

(n)to quantify:—
(i)the Death Benefit to the surviving member or members of the family of the deceased Advocates' clerks;
(ii)to grant to the indigent and disabled Advocates' Clerks;