Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 20 in Andhra Pradesh Brewery Rules, 2006 20. The licensee shall provide accommodation for the office of the Brewery officer and his staff within the licensed premises and extend required assistance to the Excise Officer in carrying out his duties.
