Jammu & Kashmir High Court
Cp Bala Ravi vs Satish Singh Irsme And Others on 28 June, 2022
Author: Rahul Bharti
Bench: Rahul Bharti
Sr.No. 149
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CCP(S) No. 301/2021
CP Bala Ravi, 104 RCC (GREF) and others ....Petitioner(s)
Through:- Mr. Anirudh Sharma, Advocate
V/s
Satish Singh Irsme and others ....Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
ORDER
27.06.2022 At request, adjourned.
List on 28.06.2022.
, (Rahul Bharti) Judge Jammu:
27.06.2022 Meenakshi ,