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Himachal Pradesh High Court

Hrtc & Anr. vs . Yash Paul Singh A/W Connected Matter on 29 August, 2022

Bench: Sabina, Sushil Kukreja

HRTC & Anr. vs. Yash Paul Singh a/w connected matter .

LPA No.146 of 2022 a/w CWP No. 402 of 2022 LPA No.146 of 2022 29.08.2022 Present: Ms. Shubh Mahajan, Advocate, for the appellants.

CWP No.402 of 2022 Mr. H.R. Bhardwaj, Advocate, for the petitioner.

respondents.

                           r            to
                            Mr. Virbahadur    Verma,


CMP(M) No.11485 of 2022 Advocate, for the For the reasons stated in the application, the same is allowed and the delay in filing the appeal is condoned.

LPA No.146 of 2022 & CMP No.11484 of 2022 Let notice be issued to the respondent for 26.12.2022, on taking steps within a week.

CWP No.402 of 2022

Office is directed to reflect the name of Mr. Virbahadur Verma, Advocate for the respondents in the cause list, henceforth.

( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 30/08/2022 20:04:14 :::CIS