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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(b) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(b)It shall be provided in classes held in the premises of the school, or through classes organized in places identified by the Head Teacher.