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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Maharashtra - Subsection

Section 111(xx) in The Maharashtra Co-Operative Societies Act, 1960

(xx)marketing, storage including rural warehouses, godowns and cold storage and transport of agriculture, cottage and industrial products, acquisition of implements and machineries in connection with such activities including animal-driven carts,