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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(1)(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(b)upon a reference made to it by the State Government, Central Government, the Central Commission, Central Electricity Authority or any other Authority; or