Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Bihar - Subsection Section 100(3b) in The Bihar and Orissa Local Self-Government Act, 1885 (3b)Treatment of diseases of animals - Breeding of animals-appoint - and pay qualified persons to prevent and treat diseases of horses, cattle and other animals;
