Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(i) in Goa Computerised Network Lottery Rules, 2003 (i)'lottery ancillary activity' means any other activity related to lottery business which the Government by an order shall determine to be a lottery ancillary activity;
