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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(3) in Telangana Electricity Reform Act, 1998

(3)["TSTRANSCO"] [APTRANSCO is now renamed as TSTRANSCO in the Telangana State.] shall own the extra high voltage transmission system, shall be responsible for the transmission system operation and shall operate the power system in an efficient manner.