Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(4)] [Section 77] [Entire Act] Union of India - Subsection Section 77(4)(f) in The Wakf Act, 1995 (f)payment of all expenses incurred by the Board for the discharge of any obligation imposed on it by or under any law for the time being in force.