Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 116(1)] [Section 116] [Entire Act]

State of West Bengal - Subsection

Section 116(1)(a) in The Asansol Municipal Corporation Act, 1990.

(a)if the land or building is let, upon the lessor,