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[Cites 0, Cited by 3] [Entire Act]

State of Bihar - Section

Section 21 in The Bihar Kendu Leaves (Control of Trade) Act, 1973

21. Indian Forest Act, 1927 not to apply to kendu leaves for purposes covered under Act.

- Nothing contained in the Indian Forest Act, 1927 (No. 16 of 1927) shall apply to kendu leaves in respect of matters for which provisions are contained in this Act.