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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Tripura - Subsection

Section 93(1)(c) in Tripura Panchayats Act, 1993

(c)contribute, with the approval of the State Government, such sum or sums of money as it may consider necessary towards the cost of water supply or anti epidemic measures undertaken by a Municipality or Notified Area authority within the Block ;