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Delhi High Court - Orders

Gaurav Chhibber vs State (Nct Of Delhi) & Anr on 11 October, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~77
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 7404/2023
                                                GAURAV CHHIBBER                      ..... Petitioner
                                                            Through: Ms.       Niharika        Kundu  Ghosh,
                                                            Advocate along with Petitioner-in-person.

                                                                                      versus

                                                STATE (NCT OF DELHI) & ANR.             ..... Respondents
                                                              Through: Ms. Richa Dhawan, APP for State
                                                              with SI Sakshi, P.S. Hari Nagar.

                                                CORAM:
                                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                      ORDER

% 11.10.2023 Adjournment is sought on behalf of the Petitioner on the ground that the Complainant is unwell and will be unable to appear in Court today.

List on 06.11.2023.

JYOTI SINGH, J OCTOBER 11, 2023/kks This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 14:07:35