Delhi High Court - Orders
Gaurav Chhibber vs State (Nct Of Delhi) & Anr on 11 October, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~77
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 7404/2023
GAURAV CHHIBBER ..... Petitioner
Through: Ms. Niharika Kundu Ghosh,
Advocate along with Petitioner-in-person.
versus
STATE (NCT OF DELHI) & ANR. ..... Respondents
Through: Ms. Richa Dhawan, APP for State
with SI Sakshi, P.S. Hari Nagar.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 11.10.2023 Adjournment is sought on behalf of the Petitioner on the ground that the Complainant is unwell and will be unable to appear in Court today.
List on 06.11.2023.
JYOTI SINGH, J OCTOBER 11, 2023/kks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 14:07:35