Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 64] [Entire Act] Union of India - Subsection Section 64(i) in The Motor Vehicles Act, 1988 (i)the matters that are to be complied with by an applicant before no objection certificate may be issued under section 48;
