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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(6) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(6)If a poll be demanded by at least one-fourth of the members present at a meeting, the votes of all the members present who desire to vote shall be taken under the direction of the Adhyaksha and the result of such poll shall be deemed to be the resolution of the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.].