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State of West Bengal - Section

Section 381 in Kolkata Municipal Corporation Act, 1980

381. Municipal Commissioner to provide for traffic, etc., pending execution of work in any street.

- When the execution of any work is in progress in any street, the Municipal Commissioner shall, so far as may be reasonably practicable, make adequate provisions for the passage or diversion of traffic, for securing access to all premises approached from such street, and for such drainage, water supply or means of lighting as may be interrupted by reason of the execution of such work.