Rajasthan High Court - Jaipur
Shyam Swaroop Verma vs Ravi Mathur & Ors on 12 March, 2018
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Application No. 516/2016
Shyam Swaroop Verma
----Petitioner
Versus
Shri Ravi Mathur
----Respondent
For Petitioner(s) : Mr. RP Vijay For Respondent(s) : Mr. Umesh Shringi HON'BLE MR. JUSTICE ALOK SHARMA Order 12/03/2018 Mr. RP Vijay, counsel for the petitioner submits that compliance with the order dated 29.5.2008 passed in S.B. Civil Writ Petition No. S.B. Civil Writ Petition No 1448/2005 having been made, this application for revival of the contempt petition has been rendered infructuous.l It is accordingly disposed of as infructuous.
(ALOK SHARMA),J DK