Madhya Pradesh High Court
Rajan Tailor & Anr. vs The State Of M.P. on 10 November, 2021
Author: Rajeev Kumar Dubey
Bench: Rajeev Kumar Dubey
1 CRA-1893-1998
The High Court Of Madhya Pradesh
CRA No. 1893 of 1998
(RAJAN TAILOR & ANR. Vs THE STATE OF M.P.)
3
Jabalpur, Dated : 10-11-2021
None for the appellant.
Shri S.M. Patel, P.L. for the respondent / State.
Issue bailable warrant against appellants No.1 & 2 Rajan Tailor and Basi @ Vasu in the sum of Rs.2,000/- each to secure their presence before this Court on the next date of hearing.
List the matter on 16.12.2021.
(RAJEEV KUMAR DUBEY) JUDGE sarathe Signature Not Verified SAN Digitally signed by NAVEEN KUMAR SARATHE Date: 2021.11.10 17:13:48 IST