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[Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17A(2)(a) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(a)consider and suggest modifications and alterations in the draft development plan prepared by the Director under Section 4;