Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 253] [Entire Act]

Bengal Presidency - Subsection

Section 253(e) in Police Regulations, Bengal , 1943

(e)When cases are instituted but not specially reported, the short histories referred to in the remarks column against serial 12 of the Schedule attached to Appendix XV should be submitted quoting the reference to the report submitted in accordance with clause (a) above.